Court News
Madras High Court Mandates Direct Bank Transfers for Accident Victims
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8 articles
Court News
Supreme Court Clarifies Motor Vehicles Act: Causal Link Required for Compensation
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Court News
Supreme Court Mandates Three-Year ITR Averaging for Accident Claims
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Court News
Orissa HC Awards ₹20 Lakh to SBI Sweepers After 27-Year Legal Battle
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Court News
Supreme Court: Beyond Math in Motor Accident Compensation
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Court News
Supreme Court Upholds Plaintiffs' Right to Injunctions Over Compensation
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Court News
Supreme Court Rules Falling Tree Branch Not a Motor Accident
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Court News
Supreme Court Warns of Heavy Compensation in Dog-Bite Cases, Liability for Stray Dog Feeders
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