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Section 54F Income Tax ActClear topic ×

2 articles

Sold Land for ₹3.21 Crore, Paid Zero Tax: ITAT Pune Ruling Redefines Section 54F Relief

Court News

Sold Land for ₹3.21 Crore, Paid Zero Tax: ITAT Pune Ruling Redefines Section 54F Relief

11 Mar 2026Read article ↗

ITAT Pune Rules in Favor of Taxpayer: Rs 91.45 Lakh Capital Gains Deduction Restored

Court News

ITAT Pune Rules in Favor of Taxpayer: Rs 91.45 Lakh Capital Gains Deduction Restored

27 Feb 2026Read article ↗