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Remission LawClear topic ×

2 articles

Supreme Court Clarifies Remission Law: Heinous Crimes Alone Not Enough to Deny Release

Court News

Supreme Court Clarifies Remission Law: Heinous Crimes Alone Not Enough to Deny Release

17 May 2026Read article ↗

Supreme Court Rejects Abu Salem’s Plea for Release, Rules 25-Year Sentence Not Yet Complete

Court News

Supreme Court Rejects Abu Salem’s Plea for Release, Rules 25-Year Sentence Not Yet Complete

21 Feb 2026Read article ↗