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3 articles

Allahabad HC Sends Trial Judge for Training Over Perverse Order

Court News

Allahabad HC Sends Trial Judge for Training Over Perverse Order

14 Apr 2026Read article ↗

Dondapati Narayana Reddy v. Duggireddy Venkatanarayana Reddy & Others — Supreme Court Favors Substantive Justice Over Procedural Rigidity

Key Wills Judgement

Dondapati Narayana Reddy v. Duggireddy Venkatanarayana Reddy & Others — Supreme Court Favors Substantive Justice Over Procedural Rigidity

27 Mar 2026Read article ↗

P&H High Court: Refund of Earnest Money Can Be Claimed Anytime, Limitation Not a Bar

Court News

P&H High Court: Refund of Earnest Money Can Be Claimed Anytime, Limitation Not a Bar

9 Feb 2026Read article ↗