Court News
Allahabad High Court's Crackdown on Criminal Elements in UP's Legal Profession
Read article ↗
THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
Legal ProfessionClear topic ×
9 articles
Court News
Supreme Court Backs Women's Co-option in Bar Council Elections
Read article ↗
Court News
Madras High Court Declares Lawyers Liable for Poor Advice
Read article ↗
Court News
Supreme Court Rules Bar Associations Beyond Writ Jurisdiction
Read article ↗
Court News
Supreme Court Slams Bar Council of India: “Do Retired Judges Have Their Own Aircraft?” Over Allowances Issue
Read article ↗
Court News
Delhi High Court Asked to Intervene as Young Advocates Excluded from Bar Council Elections Over Pending AIBE Results
Read article ↗
Court News
Delhi High Court Stays CBI Summons to Lawyer, Calls Action “Not Done”
Read article ↗
Court News
NCLT Bar Slams ED Searches at Lawyers’ Homes in Alleged Undervalued Land Sale Probe
Read article ↗
Court News
Delhi High Court Rules: Briefing Counsels Must Verify Case Laws Before Citing; Senior Counsels Not Responsible for Checking Finality
Read article ↗