THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

News, analysis and practical writing for Indian legal professionals.

IlaiyaraajaClear topic ×

4 articles

Delhi High Court's Landmark Ruling in Ilaiyaraaja vs Saregama Copyright Dispute

Court News

Delhi High Court's Landmark Ruling in Ilaiyaraaja vs Saregama Copyright Dispute

6 Jul 2026Read article ↗

Delhi HC: Ilaiyaraaja Has No Copyright Over Lyrics or Sound Recording of Song

Court News

Delhi HC: Ilaiyaraaja Has No Copyright Over Lyrics or Sound Recording of Song

23 May 2026Read article ↗

Ilaiyaraaja vs Saregama: Copyright Battle Over Indian Music Royalties

Court News

Ilaiyaraaja vs Saregama: Copyright Battle Over Indian Music Royalties

18 Mar 2026Read article ↗

Delhi High Court Bars Ilaiyaraaja from Using Saregama’s Musical Works

Court News

Delhi High Court Bars Ilaiyaraaja from Using Saregama’s Musical Works

18 Feb 2026Read article ↗