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    • Advocate Surja Ram Advocate

      Experience : 10 Years
      City : Fatehabad , Haryana
      Area of Expertise
      Agricultural Law
      R.T.I (Right To Information)
      Others
      General Practice
      Labour Law
      Litigation
      Motor Vehicle Acts & Rules
      Muslim Law
      Property Law
      Civil Law
      Contract Act
      Constitutional Law
      Criminal Law
      Divorce & Alimony
      Family Law
      Arbitration & Conciliation
      Alternative Dispute Resolution
      Accident & Injuries
      Cheque Bounce
      Consumer Protection
      Child Custody
      Court of Practice
      District Court Fatehabad
      District Court Hisar
      District Court Sirsa
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    • Advocate AKHILESH BANSAL

      Experience : 10 Years
      City : Gurgaon , Haryana
      View Profile
    • Advocate Vijay Singh

      Experience : 5 Years
      City : Ambala , Haryana
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    • Advocate Deepak Verma

      Experience : 6 Years
      City : Faridabad , Haryana
      Area of Expertise
      Arbitration & Conciliation
      Cheque Bounce
      Consumer Protection
      Civil Law
      Contract Act
      Divorce & Alimony
      Recovery & Debt
      Others
      Family Law
      General Practice
      Information Technology
      Labour Law
      Litigation
      R.T.I (Right To Information)
      Court of Practice
      District Court Faridabad
      District Court Gurgaon
      District Court Saket
      District Court Tis Hazari
      District Court Dwarka
      View Profile
    • Advocate Shiv Kumar Soni

      Experience : 6 Years
      City : Hissar , Haryana
      Court of Practice
      District Court Hisar
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