Bar Council ID
P/534/2013
- Lawyer Search
- Lawyer Profile
Advocate Deepak Verma
Experience: 6 Years
Faridabad, Haryana
Advocate Deepak Verma
Former Head legal Consultant of M/s Bafna Healthcare Pvt. Ltd, Faridabad, Presently Consulting many firms in Gurgaon for entire legal solutions
City Of Residence
Faridabad
Court Of Practice
- District Court Dwarka
- District Court Faridabad
- District Court Gurgaon
- District Court Saket
- District Court Tis Hazari
Area Of Expertise
- Arbitration & Conciliation
- Cheque Bounce
- Civil Law
- Consumer Protection
- Contract Act
- Divorce & Alimony
- Family Law
- General Practice
- Information Technology
- Labour Law
- Litigation
- Others
- R.T.I (Right To Information)
- Recovery & Debt
Langauges
- English
- Hindi
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Personal Meeting
- Duration: 30 Minutes
- 3100.00 /-
- Book Appointment
Telephonic Consultation
- Duration: 30 Minutes
- 2100.00 /-
- Book Appointment
Video Conference
- Duration: 30 Minutes
- 2500.00 /-
- Book Appointment
Detailed opinion by e-mail
- Duration: --
- 1500.00 /-
- Book Appointment
