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    • Advocate Neha Dewan

      Experience : 1 Years
      City : Jind , Haryana
      Court of Practice
      Punjab and Haryana High Court
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    • Advocate Punit Jain

      Experience : 15 Years
      City : Chandigarh , Chandigarh
      Court of Practice
      Punjab and Haryana High Court
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    • Advocate Gaurav Goel

      Experience : 11 Years
      City : Chandigarh , Chandigarh
      Court of Practice
      Punjab and Haryana High Court
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    • Advocate Chanakya Batta

      Experience : 1 Years
      City : Panchkula , Haryana
      Court of Practice
      Punjab and Haryana High Court
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    • Advocate Harveet Singh Sehgal

      Experience : 2 Years
      City : Chandigarh , Chandigarh
      Area of Expertise
      Administrative Law
      Alternative Dispute Resolution
      Banking & Finance
      Bankruptcy
      Business & Industry
      Cheque Bounce
      Real Estate
      Recovery & Debt
      Taxation
      Customs & Central Excise
      Divorce & Alimony
      Family Law
      Human Rights
      Insurance Law
      Motor Vehicle Acts & Rules
      Court of Practice
      Punjab and Haryana High Court
      Central Administrative Tribunal (CAT) Chandigarh
      Consumer Forum, Punchkula
      State Consumer Commission, Haryana
      Debt Recovery Tribunal (DRT), Chandigarh
      District Court, Chandigarh
      District Court Mohali
      National Company Law Tribunal
      National Company Law APPELLATE Tribunal New Delhi
      Central Administrative Tribunal Principal Bench, New Delhi
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