Bar Council ID
P29572018
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- Lawyer Profile
Advocate Harveet Singh Sehgal
Experience: 2 Years
Chandigarh, Chandigarh
Advocate Harveet Singh Sehgal
B.Com. (Honours), MFC, LL.B. (Empanelled Lawyer)
City Of Residence
Chandigarh
Court Of Practice
- Central Administrative Tribunal (CAT) Chandigarh
- Central Administrative Tribunal Principal Bench, New Delhi
- Consumer Forum, Punchkula
- Debt Recovery Tribunal (DRT), Chandigarh
- District Court Mohali
- District Court, Chandigarh
- National Company Law APPELLATE Tribunal New Delhi
- National Company Law Tribunal
- Punjab and Haryana High Court
- State Consumer Commission, Haryana
Area Of Expertise
- Administrative Law
- Alternative Dispute Resolution
- Banking & Finance
- Bankruptcy
- Business & Industry
- Cheque Bounce
- Customs & Central Excise
- Divorce & Alimony
- Family Law
- Human Rights
- Insurance Law
- Motor Vehicle Acts & Rules
- Real Estate
- Recovery & Debt
- Taxation
Langauges
- English
- Punjabi
- Hindi
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