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    • Advocate devansh Singh

      Experience : 20 Years
      City : Delhi , Delhi
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    • Advocate S K Rai

      Experience : 18 Years
      City : New Delhi , Delhi
      Court of Practice
      Delhi High Court
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    • Advocate Prakash vitnerkar

      Experience : 8 Years
      City : Ujjain , Madhya Pradesh
      Court of Practice
      MadhyaPradesh High Court
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    • Advocate Siddhant Tyagi

      Experience : 20 Years
      City : Gurgaon , Haryana
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    • Advocate Jagjit Singh

      Experience : 22 Years
      City : Delhi , Delhi
      Court of Practice
      Delhi High Court
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    • Advocate Mohit Raghav

      Experience : 2 Years
      City : Delhi , Delhi
      Court of Practice
      Supreme Court Of India
      Delhi High Court
      District Court Tis Hazari
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    • Advocate Akash Chaturvedi

      Experience : 15 Years
      City : Gwalior , Madhya Pradesh
      Court of Practice
      MadhyaPradesh High Court
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    • Advocate suraj pal singh

      Experience : 3 Years
      City : Delhi , Delhi
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    • Advocate Rajnish Srivastava

      Experience : 20 Years
      City : Lucknow , Uttar Pradesh
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    • Advocate Abhishek Sharma

      Experience : 25 Years
      City : Delhi , Delhi
      Court of Practice
      Supreme Court Of India
      Delhi High Court
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    • Advocate Jitendra Bharali

      Experience : 7 Years
      City : Kamrup , Assam
      Area of Expertise
      Banking & Finance
      Bankruptcy
      Cheque Bounce
      Consumer Protection
      Civil Law
      Constitutional Law
      Criminal Law
      Divorce & Alimony
      Family Law
      Motor Vehicle Acts & Rules
      Property Law
      Recovery & Debt
      Court of Practice
      Gauhati High Court
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    • Advocate Sajjad Hussain

      Experience : 19 Years
      City : Delhi , Delhi
      Court of Practice
      Supreme Court Of India
      Delhi High Court
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    • Advocate Aakash Verma

      Experience : 8 Years
      City : Dewas , Madhya Pradesh
      Court of Practice
      MadhyaPradesh High Court
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    • Advocate Ajay Kumar Jha

      Experience : 7 Years
      City : Sitamarhi , Bihar
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    • Advocate Dr. Abhay Kant Upadhyay

      Experience : 4 Years
      City : Allahabad , Uttar Pradesh
      Area of Expertise
      Railways Act & Claim
      R.T.I (Right To Information)
      Recovery & Debt
      Securities Law
      Human Rights
      Landlord And Tenancy Law
      Motor Vehicle Acts & Rules
      Muslim Law
      Media & Entertainment
      Pharma & Health Care
      Criminal Law
      Family Law
      Food & Drug Law
      Education
      Environmental & Forest Law
      General Practice
      Corporate Law
      Child Custody
      Cyber Law
      Commercial Law
      Constitutional Law
      Divorce & Alimony
      Administrative Law
      Armed Forced Tribunal
      Court of Practice
      Allahabad High Court
      Armed Forced Tribunal (AFT) Lucknow
      Central Administrative Tribunal (CAT) Allahabad
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    • Advocate jitender sharma

      Experience : 18 Years
      City : Delhi , Delhi
      Court of Practice
      Supreme Court Of India
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    • Advocate mokshay vyas

      Experience : 6 Years
      City : Ahmedabad , Gujarat
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    • Advocate Abhay Yadav

      Experience : 14 Years
      City : Lucknow , Uttar Pradesh
      Court of Practice
      Supreme Court Of India
      Allahabad High Court
      National Green Tribunal
      State Consumer Disputes Redressal Commission, U.P
      Armed Forced Tribunal (AFT) Lucknow
      Central Administrative Tribunal (CAT) Allahabad
      National Company Law Tribunal
      National Company Law APPELLATE Tribunal New Delhi
      Debt Recovery Appellate Tribunal Allahabad
      Debt Recovery Tribunal (DRT), Lucknow
      District Court Lucknow
      Family Court, Lucknow
      Intellectual Property Appellate Board (IPAB), Delhi
      Labour Court, Lucknow
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    • Advocate Mukesh Jangid

      Experience : 3 Years
      City : Jaipur , Rajasthan
      Court of Practice
      Rajasthan High Court
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    • Advocate BIMAL KUMAR JHA

      Experience : 20 Years
      City : Patna , Bihar
      Court of Practice
      Patna High Court
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