Bar Council ID
1392 of 2013
- Lawyer Search
- Lawyer Profile
Advocate Jitendra Bharali
Experience: 7 Years
Kamrup, Assam
Advocate Jitendra Bharali
Recovery Bank Matters
City Of Residence
Kamrup
Court Of Practice
- Gauhati High Court
Area Of Expertise
- Banking & Finance
- Bankruptcy
- Cheque Bounce
- Civil Law
- Constitutional Law
- Consumer Protection
- Criminal Law
- Divorce & Alimony
- Family Law
- Motor Vehicle Acts & Rules
- Property Law
- Recovery & Debt
Langauges
- Assamese
- Bengali
- Hindi
- English
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