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    • Advocate Kiran Joshi

      Experience : 16 Years
      City : Dharwad , Karnataka
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    • Advocate BIBHU ADHIKARY

      Experience : 19 Years
      City : South 24 Parganas , West Bengal
      Court of Practice
      Calcutta High Court
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    • Advocate ARVIND RATHOD

      Experience : 35 Years
      City : Mumbai-City , Maharashtra
      Court of Practice
      Bombay High Court
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    • Advocate ROHIT JHA

      Experience : 4 Years
      City : Delhi , Delhi
      Court of Practice
      Rajasthan High Court (Jaipur Bench)
      Supreme Court Of India
      Bombay High Court
      Delhi High Court
      Patna High Court
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    • Advocate VAMSHI BURRA

      Experience : 2 Years
      City : Warangal , Andhra Pradesh
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    • Advocate Milton Pon Davidson

      Experience : 5 Years
      City : Chennai , Tamil Nadu
      Court of Practice
      Madras High Court
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    • Advocate Ananya Sharma

      Experience : 1 Years
      City : Jammu , Jammu and Kashmir
      Court of Practice
      Jammu & Kashmir High Court
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    • Advocate AMIT BHAVSAR

      Experience : 14 Years
      City : Sabarkantha , Gujarat
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    • Advocate TEJBHAN BHAGTANI

      Experience : 33 Years
      City : Ajmer , Rajasthan
      Court of Practice
      District Court, Ajmer
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    • Advocate Udayan Mukherjee

      Experience : 1 Years
      City : Mumbai-City , Maharashtra
      Court of Practice
      Bombay High Court
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    • Advocate Divakar

      Experience : 1 Years
      City : Sivaganga , Tamil Nadu
      Court of Practice
      Madras High Court
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    • Advocate Nirbhay Prashant

      Experience : 12 Years
      City : Patna , Bihar
      Area of Expertise
      Constitutional Law
      Consumer Protection
      Commercial Law
      Arbitration & Conciliation
      Cheque Bounce
      Property Law
      Real Estate
      R.T.I (Right To Information)
      Trade & Malpractices
      Family Law
      Civil Law
      Court of Practice
      Patna High Court
      Debt Recovery Tribunal (DRT), Patna
      Patna Consumer Forum
      Central Administrative Tribunal (CAT) Patna
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    • Advocate RAJ KAPADIA

      Experience : 1 Years
      City : Mumbai-City , Maharashtra
      Court of Practice
      Bombay High Court
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    • Advocate Salmaan Khalid pqsha

      Experience : 15 Years
      City : Bangalore Urban , Karnataka
      Court of Practice
      Karnataka High Court
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    • Advocate Shashikumar T

      Experience : 2 Years
      City : Bangalore Urban , Karnataka
      Court of Practice
      Karnataka High Court
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    • Advocate Amit M Hegde

      Experience : 5 Years
      City : Bangalore Urban , Karnataka
      Court of Practice
      Karnataka High Court
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    • Advocate Abhipray Sharma

      Experience : 2 Years
      City : Agra , Uttar Pradesh
      Court of Practice
      Allahabad High Court
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    • Advocate Ganesh Jadhav

      Experience : 20 Years
      City : Mumbai-City , Maharashtra
      Court of Practice
      Bombay High Court
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    • Advocate Mayank Gupta

      Experience : 5 Years
      City : Jammu , Jammu and Kashmir
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    • Advocate Satyam Pathak

      Experience : 0 Years
      City : Bhopal , Madhya Pradesh
      Court of Practice
      District Court Bhopal
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    • Advocate HARISH KUMAR Monga

      Experience : 35 Years
      City : Saharanpur , Uttar Pradesh
      Court of Practice
      Delhi High Court
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    • Advocate Uneeb Shamsi

      Experience : 1 Years
      City : Bareilly , Uttar Pradesh
      Court of Practice
      Allahabad High Court
      City Civil Court (Haldwani)
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    • Advocate TEJBHAN K BHAGTANI

      Experience : 25 Years
      City : Ajmer , Rajasthan
      Court of Practice
      District Court, Ajmer
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    • Advocate Bhushan Walimbe

      Experience : 19 Years
      City : Mumbai-City , Maharashtra
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    • Advocate Ashwani Shahi

      Experience : 1 Years
      City : Delhi , Delhi
      Court of Practice
      Debt Recovery Tribunal (DRT), Delhi
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    • Advocate Vivek Deo

      Experience : 13 Years
      City : Thane , Maharashtra
      Court of Practice
      Bombay High Court
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    • Advocate pradeep kumar

      Experience : 3 Years
      City : Bangalore Urban , Karnataka
      Court of Practice
      Karnataka High Court
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    • Advocate NK SH

      Experience : 5 Years
      City : Delhi , Delhi
      Court of Practice
      Supreme Court Of India
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    • Advocate Mahesh Bhat

      Experience : 5 Years
      City : Dakshina Kannada , Karnataka
      Court of Practice
      Karnataka High Court
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    • Advocate Manisha Jha

      Experience : 2 Years
      City : Bardhaman , West Bengal
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