Bar Council ID
2792/2011
- Lawyer Search
- Lawyer Profile
Advocate Nirbhay Prashant
Experience: 12 Years
Patna, Bihar
Advocate Nirbhay Prashant
Expert in Tender matter
City Of Residence
Patna
Court Of Practice
- Central Administrative Tribunal (CAT) Patna
- Debt Recovery Tribunal (DRT), Patna
- Patna Consumer Forum
- Patna High Court
Area Of Expertise
- Arbitration & Conciliation
- Cheque Bounce
- Civil Law
- Commercial Law
- Constitutional Law
- Consumer Protection
- Family Law
- Property Law
- R.T.I (Right To Information)
- Real Estate
- Trade & Malpractices
Langauges
- English
- Hindi
Forum discussions by Advocate Nirbhay (Recent 10)
No Answer(s) Found.
User Reviews (0) found
No review(s) Found.
User Recommendations (0) found
No recommendations(s) Found.
