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    • Advocate Jitendra Bharali

      Experience : 7 Years
      City : Kamrup , Assam
      Area of Expertise
      Banking & Finance
      Bankruptcy
      Cheque Bounce
      Consumer Protection
      Civil Law
      Constitutional Law
      Criminal Law
      Divorce & Alimony
      Family Law
      Motor Vehicle Acts & Rules
      Property Law
      Recovery & Debt
      Court of Practice
      Gauhati High Court
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    • Advocate Sajjad Hussain

      Experience : 19 Years
      City : Delhi , Delhi
      Court of Practice
      Supreme Court Of India
      Delhi High Court
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    • Advocate Aakash Verma

      Experience : 8 Years
      City : Dewas , Madhya Pradesh
      Court of Practice
      MadhyaPradesh High Court
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    • Advocate Ajay Kumar Jha

      Experience : 7 Years
      City : Sitamarhi , Bihar
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    • Advocate Dr. Abhay Kant Upadhyay

      Experience : 4 Years
      City : Allahabad , Uttar Pradesh
      Area of Expertise
      Railways Act & Claim
      R.T.I (Right To Information)
      Recovery & Debt
      Securities Law
      Human Rights
      Landlord And Tenancy Law
      Motor Vehicle Acts & Rules
      Muslim Law
      Media & Entertainment
      Pharma & Health Care
      Criminal Law
      Family Law
      Food & Drug Law
      Education
      Environmental & Forest Law
      General Practice
      Corporate Law
      Child Custody
      Cyber Law
      Commercial Law
      Constitutional Law
      Divorce & Alimony
      Administrative Law
      Armed Forced Tribunal
      Court of Practice
      Allahabad High Court
      Armed Forced Tribunal (AFT) Lucknow
      Central Administrative Tribunal (CAT) Allahabad
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