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    • Advocate Shaam Doe

      Experience : 5 Years
      City : Nicobars , Andaman & Nicobar
      Court of Practice
      Supreme Court Of India
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    • Advocate Neeraj Tewari

      Experience : 32 Years
      City : Delhi , Delhi
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    • Advocate Rajendra Tripathi

      Experience : 30 Years
      City : Delhi , Delhi
      Area of Expertise
      Administrative Law
      Arbitration & Conciliation
      Cheque Bounce
      Customs & Central Excise
      Cyber Law
      Civil Law
      Constitutional Law
      Human Rights
      Motor Vehicle Acts & Rules
      R.T.I (Right To Information)
      Court of Practice
      Delhi High Court
      Armed Forced Tribunal (AFT) Delhi
      Central Administrative Tribunal (CAT) Delhi
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    • Advocate Poonam yadav

      Experience : 15 Years
      City : Faridabad , Haryana
      Court of Practice
      Punjab and Haryana High Court
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    • Advocate Amandeep Singh

      Experience : 4 Years
      City : Patiala , Punjab
      Court of Practice
      District Court Patiala
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