Bar Council ID
D/1715/2015
- Lawyer Search
- Lawyer Profile
Advocate Rajendra Tripathi
Experience: 30 Years
Delhi, Delhi
Advocate Rajendra Tripathi
Have conducted 30plus Courts Martial as Judge Advocate,was Director Litigation,Indian Army.
City Of Residence
Delhi
Court Of Practice
- Armed Forced Tribunal (AFT) Delhi
- Central Administrative Tribunal (CAT) Delhi
- Delhi High Court
Area Of Expertise
- Administrative Law
- Arbitration & Conciliation
- Cheque Bounce
- Civil Law
- Constitutional Law
- Customs & Central Excise
- Cyber Law
- Human Rights
- Motor Vehicle Acts & Rules
- R.T.I (Right To Information)
Langauges
- English
- Hindi
Forum discussions by Advocate Rajendra (Recent 10)
No Answer(s) Found.
User Reviews (0) found
No review(s) Found.
User Recommendations (0) found
No recommendations(s) Found.
