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    • Advocate S. Gautamaditya

      Experience : 2 Years
      City : Mumbai-City , Maharashtra
      Area of Expertise
      Alternative Dispute Resolution
      Armed Forced Tribunal
      Banking & Finance
      Motor Vehicle Acts & Rules
      Property Law
      R.T.I (Right To Information)
      Admiralty & Maritime Law
      Trade & Malpractices
      Media & Entertainment
      Pharma & Health Care
      Information Technology
      Labour Law
      International Law
      Insurance Law
      Medical Malpractice
      Railways Act & Claim
      Business & Industry
      Customs & Central Excise
      Cyber Law
      Contract Act
      Constitutional Law
      Intellectual Property Rights
      Court of Practice
      Bombay High Court (Goa Bench)
      Telengana High Court
      Custom Excise & Service Tax Appellate Tribunal, Mumbai
      Custom Excise & Service Tax Appellate Tribunal (CESTAT), Delhi
      Department of Information Technology, Mumbai
      Bombay High Court
      Supreme Court Of India
      Delhi High Court
      Madras High Court
      BOMBAY HIGH COURT (NAGPUR BENCH)
      BOMBAY HIGH COURT (AURANGABAD BENCH)
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    • Advocate Christabel Afonso

      Experience : 15 Years
      City : North Goa , Goa
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    • Advocate Jayanna R

      Experience : 18 Years
      City : Bangalore Rural , Karnataka
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    • Advocate dharmender kumar

      Experience : 1 Years
      City : New Delhi , Delhi
      Court of Practice
      Supreme Court Of India
      Delhi High Court
      National Consumer Disputes Redressal Commission
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    • Advocate Arun Sharma

      Experience : 10 Years
      City : Delhi , Delhi
      Court of Practice
      District Court Dwarka
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