Bar Council ID
209667
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Advocate S. Gautamaditya
Experience: 2 Years
Mumbai-City, Maharashtra
Advocate S. Gautamaditya
As A Legal Consultant having The experience of 7 years and as an advocate having the experience of 2 years
City Of Residence
Mumbai-City
Court Of Practice
- Bombay High Court
- BOMBAY HIGH COURT (AURANGABAD BENCH)
- Bombay High Court (Goa Bench)
- BOMBAY HIGH COURT (NAGPUR BENCH)
- Custom Excise & Service Tax Appellate Tribunal (CESTAT), Delhi
- Custom Excise & Service Tax Appellate Tribunal, Mumbai
- Delhi High Court
- Department of Information Technology, Mumbai
- Madras High Court
- Supreme Court Of India
- Telengana High Court
Area Of Expertise
- Admiralty & Maritime Law
- Alternative Dispute Resolution
- Armed Forced Tribunal
- Banking & Finance
- Business & Industry
- Constitutional Law
- Contract Act
- Customs & Central Excise
- Cyber Law
- Information Technology
- Insurance Law
- Intellectual Property Rights
- International Law
- Labour Law
- Media & Entertainment
- Medical Malpractice
- Motor Vehicle Acts & Rules
- Pharma & Health Care
- Property Law
- R.T.I (Right To Information)
- Railways Act & Claim
- Trade & Malpractices
Langauges
- English
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