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    • Advocate S L BANSAL

      Experience : 12 Years
      City : New Delhi , Delhi
      Court of Practice
      Delhi High Court
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    • Advocate Subhash Sharma

      Experience : 12 Years
      City : Jhunjhunu , Rajasthan
      Court of Practice
      Rajasthan High Court
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    • Advocate Shashi Bhushan Jha

      Experience : 9 Years
      City : New Delhi , Delhi
      Court of Practice
      Delhi High Court
      District Court Rohini
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    • Advocate Jigar Pandya

      Experience : 13 Years
      City : Ahmedabad , Gujarat
      Court of Practice
      Gujarat High Court
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    • Advocate Bibhuti Jha

      Experience : 4 Years
      City : New Delhi , Delhi
      Court of Practice
      Delhi High Court
      District Court Rohini
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    • Advocate Prashant Bhardwaj

      Experience : 2 Years
      City : New Delhi , Delhi
      Court of Practice
      Delhi High Court
      National Consumer Disputes Redressal Commission
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    • Advocate surajit sinha

      Experience : 14 Years
      City : Birbhum , West Bengal
      Court of Practice
      Calcutta High Court
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    • Advocate Pankaj Pandey

      Experience : 2 Years
      City : New Delhi , Delhi
      Court of Practice
      Delhi High Court
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    • Advocate Abhinav Panwar

      Experience : 5 Years
      City : New Delhi , Delhi
      Court of Practice
      District Court Rohini
      District Court Tis Hazari
      District Court Karkardooma
      District Court Saket
      District Court Dwarka
      District Court Ghaziabad
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    • Advocate Vikas Nagwan

      Experience : 8 Years
      City : New Delhi , Delhi
      Court of Practice
      Supreme Court Of India
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    • Advocate HARIOM THAKUR

      Experience : 25 Years
      City : New Delhi , Delhi
      Court of Practice
      Appellate Tribunal of Value Added Tax, Delhi
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    • Advocate Prabhakar Tiwari

      Experience : 6 Years
      City : New Delhi , Delhi
      Court of Practice
      Supreme Court Of India
      Delhi High Court
      National Consumer Disputes Redressal Commission
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    • Advocate Gaurav Srivastava

      Experience : 13 Years
      City : New Delhi , Delhi
      Court of Practice
      Supreme Court Of India
      Allahabad High Court
      Delhi High Court
      National Consumer Disputes Redressal Commission
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    • Advocate Rekha Aggarwal

      Experience : 32 Years
      City : New Delhi , Delhi
      Court of Practice
      Supreme Court Of India
      National Consumer Disputes Redressal Commission
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    • Advocate Pradeep Bajaj

      Experience : 7 Years
      City : Mumbai-City , Maharashtra
      Court of Practice
      Bombay High Court
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    • Advocate Vipul Kumar

      Experience : 1 Years
      City : New Delhi , Delhi
      Court of Practice
      District Court Tis Hazari
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    • Advocate Rahul Dubey

      Experience : 29 Years
      City : Lakhimpur-Khedi , Uttar Pradesh
      Court of Practice
      District Court Lakhimpur
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    • Advocate Shyamsundar Butolia

      Experience : 17 Years
      City : Nagpu , Maharashtra
      Court of Practice
      BOMBAY HIGH COURT (NAGPUR BENCH)
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    • Advocate Vikas Das

      Experience : 8 Years
      City : New Delhi , Delhi
      Court of Practice
      Delhi High Court
      District Court Patiala House
      District Court Saket
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    • Advocate Asheesh Ranjan Jha

      Experience : 1 Years
      City : New Delhi , Delhi
      Court of Practice
      Delhi High Court
      District Court Saket
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    • Advocate Abhay Singh

      Experience : 3 Years
      City : New Delhi , Delhi
      Court of Practice
      Delhi High Court
      District Court Patiala House
      District Court Saket
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    • Advocate Naveen Kumar

      Experience : 2 Years
      City : New Delhi , Delhi
      Court of Practice
      Delhi High Court
      District Court Patiala House
      District Court Saket
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    • Advocate Amit Kumar Asthana

      Experience : 7 Years
      City : New Delhi , Delhi
      Court of Practice
      Delhi High Court
      District Court Patiala House
      District Court Saket
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    • Advocate Idreesh Khan

      Experience : 12 Years
      City : New Delhi , Delhi
      Court of Practice
      Delhi High Court
      District Court Patiala House
      District Court Saket
      District Court Karkardooma
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    • Advocate Karunesh Kumar Shukla

      Experience : 4 Years
      City : Basti , Uttar Pradesh
      Area of Expertise
      Consumer Protection
      Criminal Law
      Corporate Law
      Divorce & Alimony
      Arbitration & Conciliation
      Constitutional Law
      Court of Practice
      Supreme Court Of India
      Allahabad High Court
      Delhi High Court
      National Consumer Disputes Redressal Commission
      District Court Kanpur
      District Court Gautambuddha Nagar
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    • Advocate Sanjeev Kumar Verma

      Experience : 20 Years
      City : New Delhi , Delhi
      Court of Practice
      Supreme Court Of India
      Delhi High Court
      National Consumer Disputes Redressal Commission
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    • Advocate Madhurendra Kumar

      Experience : 18 Years
      City : New Delhi , Delhi
      Court of Practice
      Supreme Court Of India
      Delhi High Court
      National Consumer Disputes Redressal Commission
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    • Advocate Shailesh Kumar

      Experience : 10 Years
      City : Ranchi , Jharkhand
      Area of Expertise
      Administrative Law
      Agricultural Law
      Alternative Dispute Resolution
      Arbitration & Conciliation
      Armed Forced Tribunal
      Accident & Injuries
      Admiralty & Maritime Law
      Trade & Malpractices
      Recovery & Debt
      Securities Law
      Taxation
      Will And Trust
      Water laws
      Others
      Media & Entertainment
      Pharma & Health Care
      Property Law
      Railways Act & Claim
      Real Estate
      R.T.I (Right To Information)
      Landlord And Tenancy Law
      Labour Law
      Litigation
      Medical Malpractice
      Motor Vehicle Acts & Rules
      Muslim Law
      Human Rights
      Intellectual Property Rights
      Immigration
      Insurance Law
      International Law
      Information Technology
      Divorce & Alimony
      Family Law
      Food & Drug Law
      Education
      Environmental & Forest Law
      General Practice
      Charities & Non Profit Organizations
      Commodities Law
      Communication & Telecom
      Constitutional Law
      Competitive Practices
      Criminal Law
      Child Custody
      Customs & Central Excise
      Cyber Law
      Civil Law
      Commercial Law
      Contract Act
      Banking & Finance
      Bankruptcy
      Business & Industry
      Cheque Bounce
      Consumer Protection
      Corporate Law
      Court of Practice
      Jharkhand High Court
      District Court Ranchi
      Debt Recovery Tribunal (DRT), Ranchi
      Central Administrative Tribunal (CAT) Ranchi
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    • Advocate Bharat Swaroop Sharma

      Experience : 18 Years
      City : New Delhi , Delhi
      Court of Practice
      Supreme Court Of India
      Delhi High Court
      National Consumer Disputes Redressal Commission
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    • Advocate GK Gopalrao

      Experience : 9 Years
      City : Gulberga , Karnataka
      Area of Expertise
      Others
      Property Law
      General Practice
      Corporate Law
      Consumer Protection
      Civil Law
      Family Law
      Admiralty & Maritime Law
      Will And Trust
      Court of Practice
      Karnataka High Court (Kalaburagi Bench)
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