Bar Council ID
JH/671/2009
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Advocate Shailesh Kumar
Experience: 10 Years
Ranchi, Jharkhand
Advocate Shailesh Kumar
Providing Legal Consultany, Support and Services on any issues in India and abroad.
City Of Residence
Ranchi
Court Of Practice
- Central Administrative Tribunal (CAT) Ranchi
- Debt Recovery Tribunal (DRT), Ranchi
- District Court Ranchi
- Jharkhand High Court
Area Of Expertise
- Accident & Injuries
- Administrative Law
- Admiralty & Maritime Law
- Agricultural Law
- Alternative Dispute Resolution
- Arbitration & Conciliation
- Armed Forced Tribunal
- Banking & Finance
- Bankruptcy
- Business & Industry
- Charities & Non Profit Organizations
- Cheque Bounce
- Child Custody
- Civil Law
- Commercial Law
- Commodities Law
- Communication & Telecom
- Competitive Practices
- Constitutional Law
- Consumer Protection
- Contract Act
- Corporate Law
- Criminal Law
- Customs & Central Excise
- Cyber Law
- Divorce & Alimony
- Education
- Environmental & Forest Law
- Family Law
- Food & Drug Law
- General Practice
- Human Rights
- Immigration
- Information Technology
- Insurance Law
- Intellectual Property Rights
- International Law
- Labour Law
- Landlord And Tenancy Law
- Litigation
- Media & Entertainment
- Medical Malpractice
- Motor Vehicle Acts & Rules
- Muslim Law
- Others
- Pharma & Health Care
- Property Law
- R.T.I (Right To Information)
- Railways Act & Claim
- Real Estate
- Recovery & Debt
- Securities Law
- Taxation
- Trade & Malpractices
- Water laws
- Will And Trust
Langauges
- English
- Hindi
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