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    • Advocate Abhijat Bal

      Experience : 23 Years
      City : New Delhi , Delhi
      Area of Expertise
      Administrative Law
      Arbitration & Conciliation
      Civil Law
      Banking & Finance
      Court of Practice
      Supreme Court Of India
      Delhi High Court
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    • Advocate Sr. Adv Vivek Sood

      Experience : 26 Years
      City : New Delhi , Delhi
      Area of Expertise
      Criminal Law
      Court of Practice
      Supreme Court Of India
      Delhi High Court
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    • Advocate Harvinder Oberoi

      Experience : 20 Years
      City : New Delhi , Delhi
      Area of Expertise
      Banking & Finance
      Child Custody
      Court of Practice
      Delhi High Court
      Debt Recovery Tribunal (DRT), Delhi
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    • Advocate Atul Batra

      Experience : 28 Years
      City : New Delhi , Delhi
      Area of Expertise
      Arbitration & Conciliation
      Civil Law
      Court of Practice
      Delhi High Court
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    • Advocate Vinay Prakash

      Experience : 12 Years
      City : Ranchi , Jharkhand
      Area of Expertise
      Criminal Law
      Court of Practice
      Supreme Court Of India
      Jharkhand High Court
      Delhi High Court
      Prevention of Money Laundering Appellate Tribunal
      District Court Ranchi
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