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    • Advocate Ananya Bhattacharya

      Experience : 13 Years
      City : New Delhi , Delhi
      Area of Expertise
      Banking & Finance
      Administrative Law
      Arbitration & Conciliation
      Consumer Protection
      Civil Law
      Criminal Law
      Divorce & Alimony
      Recovery & Debt
      Court of Practice
      Delhi High Court
      District Court Saket
      District Court Tis Hazari
      Central Administrative Tribunal (CAT) Delhi
      Debt Recovery Tribunal (DRT), Delhi
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    • Advocate Sarvesh Bhardwaj

      Experience : 8 Years
      City : New Delhi , Delhi
      Area of Expertise
      Civil Law
      Corporate Law
      Taxation
      Criminal Law
      Intellectual Property Rights
      Constitutional Law
      Court of Practice
      Delhi High Court
      District Court Saket
      District Court Dwarka
      District Court Tis Hazari
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    • Advocate Sandeep Kundu

      Experience : 9 Years
      City : New Delhi , Delhi
      Area of Expertise
      Civil Law
      Criminal Law
      Court of Practice
      Supreme Court Of India
      Delhi High Court
      District Court Saket
      Patna High Court
      District Court Tis Hazari
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    • Advocate Manoj Kumar

      Experience : 10 Years
      City : New Delhi , Delhi
      Area of Expertise
      Criminal Law
      Court of Practice
      Delhi High Court
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    • Advocate Inder Dev Singh

      Experience : 6 Years
      City : New Delhi , Delhi
      Area of Expertise
      Civil Law
      Court of Practice
      District Court Saket
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