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    • Advocate Pallavi Sharma

      Experience : 6 Years
      City : New Delhi , Delhi
      Court of Practice
      District Court Tis Hazari
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    • Advocate Manoj gupta

      Experience : 18 Years
      City : New Delhi , Delhi
      Court of Practice
      Delhi High Court
      District Court Patiala House
      District Court Saket
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    • Advocate Mayank Sinha

      Experience : 7 Years
      City : New Delhi , Delhi
      Court of Practice
      District Court Tis Hazari
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    • Advocate Akshay Duggal

      Experience : 2 Years
      City : New Delhi , Delhi
      Area of Expertise
      Criminal Law
      Court of Practice
      Delhi High Court
      District Court Saket
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    • Advocate Prakash Dutt Jha

      Experience : 12 Years
      City : New Delhi , Delhi
      Court of Practice
      District Court Tis Hazari
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    • Advocate Amit Prasher

      Experience : 12 Years
      City : New Delhi , Delhi
      Court of Practice
      District Court Tis Hazari
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    • Advocate Divya Sharma

      Experience : 1 Years
      City : New Delhi , Delhi
      Court of Practice
      District Court Tis Hazari
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    • Advocate S.B. Pandy

      Experience : 20 Years
      City : New Delhi , Delhi
      Court of Practice
      District Court Tis Hazari
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    • Advocate Anant Kumar Hajelay

      Experience : 6 Years
      City : New Delhi , Delhi
      Court of Practice
      District Court Tis Hazari
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    • Advocate Harpeet Singh Nagpal

      Experience : 10 Years
      City : New Delhi , Delhi
      Court of Practice
      District Court Tis Hazari
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    • Advocate Pankaj Jakhmola

      Experience : 20 Years
      City : New Delhi , Delhi
      Court of Practice
      District Court Tis Hazari
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    • Advocate ALOK CHANDA

      Experience : 11 Years
      City : New Delhi , Delhi
      Area of Expertise
      Customs & Central Excise
      Taxation
      Business & Industry
      Court of Practice
      Custom Excise & Service Tax Appellate Tribunal (CESTAT), Delhi
      Department of Commercial Tax Tribunal, Tribunal
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    • Advocate Sudhir Chand Srivastava

      Experience : 8 Years
      City : New Delhi , Delhi
      Area of Expertise
      Criminal Law
      Civil Law
      Family Law
      Commercial Law
      Corporate Law
      Consumer Protection
      Arbitration & Conciliation
      Court of Practice
      Delhi High Court
      Supreme Court Of India
      Allahabad High Court
      National Consumer Disputes Redressal Commission
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    • Advocate shyamal devesh

      Experience : 11 Years
      City : New Delhi , Delhi
      Court of Practice
      Delhi High Court
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    • Advocate Naresh Kumar

      Experience : 17 Years
      City : New Delhi , Delhi
      Court of Practice
      Delhi High Court
      District Court Patiala House
      District Court Tis Hazari
      District Court Saket
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    • Advocate Prateek Bhalla

      Experience : 2 Years
      City : New Delhi , Delhi
      Court of Practice
      Delhi High Court
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    • Advocate vipin pillai

      Experience : 14 Years
      City : New Delhi , Delhi
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    • Advocate John James

      Experience : 1 Years
      City : New Delhi , Delhi
      Court of Practice
      Delhi High Court
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    • Advocate Kupdeep .

      Experience : 4 Years
      City : New Delhi , Delhi
      Court of Practice
      District Court Karkardooma
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    • Advocate K.L Goyal

      Experience : 18 Years
      City : New Delhi , Delhi
      Court of Practice
      District Court Karkardooma
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    • Advocate Rakesh Kumar

      Experience : 9 Years
      City : New Delhi , Delhi
      Court of Practice
      District Court Tis Hazari
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    • Advocate Umesh Goel

      Experience : 5 Years
      City : New Delhi , Delhi
      Court of Practice
      District Court Tis Hazari
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    • Advocate Malika Sheoran

      Experience : 14 Years
      City : Bhiwani , Haryana
      Area of Expertise
      Agricultural Law
      Divorce & Alimony
      Family Law
      Motor Vehicle Acts & Rules
      Banking & Finance
      Cheque Bounce
      Consumer Protection
      Child Custody
      Civil Law
      Criminal Law
      Court of Practice
      District Court, Bhiwani
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    • Advocate Sandeep Bansal

      Experience : 22 Years
      City : Chandigarh , Chandigarh
      Court of Practice
      Punjab and Haryana High Court
      Armed Forced Tribunal (AFT) Chandigarh
      Supreme Court Of India
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    • Advocate Krishna Kant Tiwari

      Experience : 23 Years
      City : Allahabad , Uttar Pradesh
      Court of Practice
      Allahabad High Court
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    • Advocate Anurag Singh

      Experience : 10 Years
      City : Allahabad , Uttar Pradesh
      Court of Practice
      Allahabad High Court
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    • Advocate Dushyant Yadav

      Experience : 8 Years
      City : Mainpuri , Uttar Pradesh
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    • Advocate Jitendra Gupta

      Experience : 10 Years
      City : Allahabad , Uttar Pradesh
      Court of Practice
      Allahabad High Court
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    • Advocate Jitesh Misgra

      Experience : 3 Years
      City : Allahabad , Uttar Pradesh
      Court of Practice
      Allahabad High Court
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    • Advocate Arjun Advocate

      Experience : 9 Years
      City : New Delhi , Delhi
      Court of Practice
      Supreme Court Of India
      Delhi High Court
      Competition Commission of India
      Debt Recovery Tribunal (DRT), Delhi
      District Court Patiala House
      District Court Tis Hazari
      Income Tax Appellate Tribunal (ITAT) Delhi
      State Commission Delhi
      National Consumer Disputes Redressal Commission
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