Bar Council ID
D/858/2008
- Lawyer Search
- Lawyer Profile
Advocate ALOK CHANDA
Experience: 11 Years
New Delhi, Delhi
Advocate ALOK CHANDA
All kinds of GST and Customs Refunds of corporates and Industrial Houses.
City Of Residence
New Delhi
Court Of Practice
- Custom Excise & Service Tax Appellate Tribunal (CESTAT), Delhi
- Department of Commercial Tax Tribunal, Tribunal
Area Of Expertise
- Business & Industry
- Customs & Central Excise
- Taxation
Langauges
- English
- Hindi
Forum discussions by Advocate ALOK (Recent 10)
No Answer(s) Found.
User Reviews (0) found
No review(s) Found.
User Recommendations (0) found
No recommendations(s) Found.
