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    • Advocate Nishant Bhardwaj

      Experience : 6 Years
      City : New Delhi , Delhi
      Court of Practice
      Supreme Court Of India
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    • Advocate SHUBHAM UPADHYAY

      Experience : 4 Years
      City : New Delhi , Delhi
      Court of Practice
      Supreme Court Of India
      Delhi High Court
      National Green Tribunal
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    • Advocate rafeeq mohammed

      Experience : 3 Years
      City : Hyderabad Urban , Andhra Pradesh
      Court of Practice
      High Court of Judicature at Hyderabad
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    • Advocate Akash Mishra

      Experience : 6 Years
      City : Lucknow , Uttar Pradesh
      Area of Expertise
      Administrative Law
      Agricultural Law
      Alternative Dispute Resolution
      Arbitration & Conciliation
      Armed Forced Tribunal
      Accident & Injuries
      Admiralty & Maritime Law
      Trade & Malpractices
      Recovery & Debt
      Securities Law
      Taxation
      Will And Trust
      Water laws
      Others
      Media & Entertainment
      Pharma & Health Care
      Property Law
      Railways Act & Claim
      Real Estate
      R.T.I (Right To Information)
      Landlord And Tenancy Law
      Labour Law
      Litigation
      Medical Malpractice
      Motor Vehicle Acts & Rules
      Muslim Law
      Human Rights
      Intellectual Property Rights
      Immigration
      Insurance Law
      International Law
      Information Technology
      Divorce & Alimony
      Family Law
      Food & Drug Law
      Education
      Environmental & Forest Law
      General Practice
      Charities & Non Profit Organizations
      Commodities Law
      Communication & Telecom
      Constitutional Law
      Competitive Practices
      Criminal Law
      Child Custody
      Customs & Central Excise
      Cyber Law
      Civil Law
      Commercial Law
      Contract Act
      Banking & Finance
      Bankruptcy
      Business & Industry
      Cheque Bounce
      Consumer Protection
      Corporate Law
      Court of Practice
      Allahabad High Court (Lucknow Bench)
      Supreme Court Of India
      Allahabad High Court
      Debt Recovery Tribunal (DRT), Lucknow
      District Court Lucknow
      Family Court, Lucknow
      Labour Court, Lucknow
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    • Advocate pankaj Mishra

      Experience : 18 Years
      City : Gonda , Uttar Pradesh
      Court of Practice
      Allahabad High Court
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    • Advocate Mahaveer Bhandari

      Experience : 8 Years
      City : Mandsaur , Madhya Pradesh
      Court of Practice
      MadhyaPradesh High Court
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    • Advocate Mahaveer Bhandari

      Experience : 8 Years
      City : Mandsaur , Madhya Pradesh
      Court of Practice
      MadhyaPradesh High Court
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    • Advocate Velu G

      Experience : 3 Years
      City : Coimbotore , Tamil Nadu
      Court of Practice
      District Court Complex, Coimbatore
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    • Advocate Premaraj KINI

      Experience : 27 Years
      City : Udupi , Karnataka
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    • Advocate Ayaan Hafiz

      Experience : 2 Years
      City : Mumbai-City , Maharashtra
      Court of Practice
      Bombay High Court
      Debt Recovery Tribunal (DRT), Mumbai
      District & Sessions Court, Mumbai
      Court of Small Causes, Mumbai
      National Company Law Tribunal
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    • Advocate Paritosh Debbarma

      Experience : 6 Years
      City : Dhalai District , Tripura
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    • Advocate JITENDER KUMAR

      Experience : 16 Years
      City : Kaithal , Haryana
      Court of Practice
      Punjab and Haryana High Court
      District Court Kaithal
      District Court Jind
      District Court Karnal
      District Court Kurukshetra
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    • Advocate Naveen Tiwari

      Experience : 2 Years
      City : Ghaziabad , Uttar Pradesh
      Court of Practice
      District Court Saket
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    • Advocate Vivek Narasagond

      Experience : 13 Years
      City : Dharwad , Karnataka
      Court of Practice
      Karnataka High Court (Kalaburagi Bench)
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    • Advocate Uttam kumar Mahto

      Experience : 6 Years
      City : Ranchi , Jharkhand
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    • Advocate CLARUSLEGALS

      Experience : 16 Years
      City : Mumbai-City , Maharashtra
      Court of Practice
      Bombay High Court
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    • Advocate gulnaz khan

      Experience : 18 Years
      City : Vadodara , Gujarat
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    • Advocate Sarthak Arora

      Experience : 5 Years
      City : Delhi , Delhi
      Court of Practice
      Supreme Court Of India
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    • Advocate satinder singh

      Experience : 22 Years
      City : Srinagar , Jammu and Kashmir
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    • Advocate Hrashvardhan Rajpurohit

      Experience : 2 Years
      City : Jodhpur , Rajasthan
      Court of Practice
      Rajasthan High Court
      District Court Jodhpur
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    • Advocate Satyawan Singh Nain

      Experience : 7 Years
      City : Kaithal , Haryana
      Court of Practice
      Punjab and Haryana High Court
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    • Advocate Victor R.p

      Experience : 21 Years
      City : Vellore , Tamil Nadu
      Court of Practice
      District Court, Thiruvallur
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    • Advocate Mayank Patnaik

      Experience : 6 Years
      City : Bilaspur , Chhattisgarh
      Court of Practice
      Delhi High Court
      Chhattisgarh High Court
      Supreme Court Of India
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    • Advocate channappa k

      Experience : 12 Years
      City : Bangalore Urban , Karnataka
      Court of Practice
      Karnataka High Court
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    • Advocate Sumit Halwai

      Experience : 7 Years
      City : Sundergarh , Orissa
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    • Advocate Pritham N T

      Experience : 1 Years
      City : Chickmagalur , Karnataka
      Court of Practice
      City Civil Court (Bangalore)
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    • Advocate N K Jain

      Experience : 16 Years
      City : Jaipur , Rajasthan
      Court of Practice
      Rajasthan High Court
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    • Advocate Sk Mojibur Rahaman

      Experience : 20 Years
      City : Medinipur , West Bengal
      Court of Practice
      Calcutta High Court
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    • Advocate Suraj chauhan

      Experience : 1 Years
      City : Mumbai-City , Maharashtra
      Court of Practice
      Bombay High Court
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    • Advocate Yashwant Pratap Singh

      Experience : 4 Years
      City : Allahabad , Uttar Pradesh
      Court of Practice
      Allahabad High Court
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