Akash

Bar Council ID

6173

Advocate Akash Mishra

Experience: 6 Years
Lucknow, Uttar Pradesh

Advocate Akash Mishra

We provide different Legal Services. Our team of legal professionals has expertise in dealing with documentation and litigations relating to a different subjects of Law. Our Legal Services are aimed at providing the best advice to clients about various cases to reach conclusive solutions. We have an expert team of Lawyers for Civil Cases, Criminal Cases, Domestic Violence Cases, Labour Cases, Consumer Forum Cases, Enforcement Department Cases, DRT Cases, RERA Cases, CAT Cases, Corporate Cases, Matrimonial Cases, Property cases, Accident cases and many more.

City Of Residence

Lucknow

Court Of Practice
  • Allahabad High Court
  • Allahabad High Court (Lucknow Bench)
  • Debt Recovery Tribunal (DRT), Lucknow
  • District Court Lucknow
  • Family Court, Lucknow
  • Labour Court, Lucknow
  • Supreme Court Of India
Area Of Expertise
  • Accident & Injuries
  • Administrative Law
  • Admiralty & Maritime Law
  • Agricultural Law
  • Alternative Dispute Resolution
  • Arbitration & Conciliation
  • Armed Forced Tribunal
  • Banking & Finance
  • Bankruptcy
  • Business & Industry
  • Charities & Non Profit Organizations
  • Cheque Bounce
  • Child Custody
  • Civil Law
  • Commercial Law
  • Commodities Law
  • Communication & Telecom
  • Competitive Practices
  • Constitutional Law
  • Consumer Protection
  • Contract Act
  • Corporate Law
  • Criminal Law
  • Customs & Central Excise
  • Cyber Law
  • Divorce & Alimony
  • Education
  • Environmental & Forest Law
  • Family Law
  • Food & Drug Law
  • General Practice
  • Human Rights
  • Immigration
  • Information Technology
  • Insurance Law
  • Intellectual Property Rights
  • International Law
  • Labour Law
  • Landlord And Tenancy Law
  • Litigation
  • Media & Entertainment
  • Medical Malpractice
  • Motor Vehicle Acts & Rules
  • Muslim Law
  • Others
  • Pharma & Health Care
  • Property Law
  • R.T.I (Right To Information)
  • Railways Act & Claim
  • Real Estate
  • Recovery & Debt
  • Securities Law
  • Taxation
  • Trade & Malpractices
  • Water laws
  • Will And Trust
Langauges
  • English
  • Hindi

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