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    • Advocate Sanjeev Kumar Verma

      Experience : 20 Years
      City : New Delhi , Delhi
      Court of Practice
      Supreme Court Of India
      Delhi High Court
      National Consumer Disputes Redressal Commission
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    • Advocate Madhurendra Kumar

      Experience : 18 Years
      City : New Delhi , Delhi
      Court of Practice
      Supreme Court Of India
      Delhi High Court
      National Consumer Disputes Redressal Commission
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    • Advocate Shailesh Kumar

      Experience : 10 Years
      City : Ranchi , Jharkhand
      Area of Expertise
      Administrative Law
      Agricultural Law
      Alternative Dispute Resolution
      Arbitration & Conciliation
      Armed Forced Tribunal
      Accident & Injuries
      Admiralty & Maritime Law
      Trade & Malpractices
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      Others
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      Banking & Finance
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      Business & Industry
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      Consumer Protection
      Corporate Law
      Court of Practice
      Jharkhand High Court
      District Court Ranchi
      Debt Recovery Tribunal (DRT), Ranchi
      Central Administrative Tribunal (CAT) Ranchi
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    • Advocate Bharat Swaroop Sharma

      Experience : 18 Years
      City : New Delhi , Delhi
      Court of Practice
      Supreme Court Of India
      Delhi High Court
      National Consumer Disputes Redressal Commission
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    • Advocate GK Gopalrao

      Experience : 9 Years
      City : Gulberga , Karnataka
      Area of Expertise
      Others
      Property Law
      General Practice
      Corporate Law
      Consumer Protection
      Civil Law
      Family Law
      Admiralty & Maritime Law
      Will And Trust
      Court of Practice
      Karnataka High Court (Kalaburagi Bench)
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