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    • Advocate Madan Mohan

      Experience : 10 Years
      City : Patna , Bihar
      Area of Expertise
      Property Law
      Real Estate
      Recovery & Debt
      Insurance Law
      Landlord And Tenancy Law
      Labour Law
      Motor Vehicle Acts & Rules
      Medical Malpractice
      Railways Act & Claim
      Constitutional Law
      Competitive Practices
      Criminal Law
      Divorce & Alimony
      Family Law
      Education
      Cheque Bounce
      Consumer Protection
      Corporate Law
      Customs & Central Excise
      Civil Law
      Contract Act
      Accident & Injuries
      Banking & Finance
      Business & Industry
      Court of Practice
      Patna High Court
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    • Advocate Anandi Vaderaa

      Experience : 3 Years
      City : New Delhi , Delhi
      Court of Practice
      Supreme Court Of India
      Delhi High Court
      District Court Saket
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    • Advocate Sunil Kumar Ojha

      Experience : 21 Years
      City : New Delhi , Delhi
      Court of Practice
      Supreme Court Of India
      Delhi High Court
      National Consumer Disputes Redressal Commission
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    • Advocate Dharmendra Kumar

      Experience : 20 Years
      City : New Delhi , Delhi
      Court of Practice
      Delhi High Court
      District Court Tis Hazari
      District Court Saket
      National Consumer Disputes Redressal Commission
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    • Advocate Praven Kumar Singh

      Experience : 20 Years
      City : Delhi , Delhi
      Court of Practice
      Supreme Court Of India
      Delhi High Court
      District Court Tis Hazari
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