Bar Council ID
B5330A/2009
- Lawyer Search
- Lawyer Profile
Advocate Madan Mohan
Experience: 10 Years
Patna, Bihar
Advocate Madan Mohan
Passed AOR exam in 2012 Working as Assisting Counsel for the State In Panel of various departments besides private practice
City Of Residence
Patna
Court Of Practice
- Patna High Court
Area Of Expertise
- Accident & Injuries
- Banking & Finance
- Business & Industry
- Cheque Bounce
- Civil Law
- Competitive Practices
- Constitutional Law
- Consumer Protection
- Contract Act
- Corporate Law
- Criminal Law
- Customs & Central Excise
- Divorce & Alimony
- Education
- Family Law
- Insurance Law
- Labour Law
- Landlord And Tenancy Law
- Medical Malpractice
- Motor Vehicle Acts & Rules
- Property Law
- Railways Act & Claim
- Real Estate
- Recovery & Debt
Langauges
- English
- Hindi
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Personal Meeting
- Duration: 30 Minutes
- 5000.00 /-
- Book Appointment
Telephonic Consultation
- Duration: 30 Minutes
- 2000.00 /-
- Book Appointment
