Experience
5 Years-
Practicing
Bombay High Court District Court Pune -
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Expertise
Civil Law Consumer Protection Contract Act Criminal Law Divorce & Alimony Family Law General Practice Litigation Motor Vehicle Acts & Rules Property Law R.T.I (Right To Information) Recovery & Debt
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Advocate
Avinash Kamble
Personal Meeting
- Duration: 30 Minutes
- 1500.00 /-
Telephonic Consultation
- Duration: 30 Minutes
- 1000.00 /-
Video Conference
- Duration: 30 Minutes
- 1000.00 /-
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