Bar Council ID
2470/2017
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- Lawyer Profile
Advocate Avinash Kamble
Experience: 5 Years
Pune, Maharashtra
Advocate Avinash Kamble
completed my LL.M. from Savitribai Phule Pune University. Practicing advocate in district court Pune.
City Of Residence
Pune
Court Of Practice
- Bombay High Court
- District Court Pune
Area Of Expertise
- Civil Law
- Consumer Protection
- Contract Act
- Criminal Law
- Divorce & Alimony
- Family Law
- General Practice
- Litigation
- Motor Vehicle Acts & Rules
- Property Law
- R.T.I (Right To Information)
- Recovery & Debt
Langauges
- Marathi
- Hindi
- English
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Telephonic Consultation
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- 1000.00 /-
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- Duration: 30 Minutes
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