
Experience
1 Years-
Practicing
Delhi High Court Supreme Court Of India -
User Ratings (0)
-
Expertise
Arbitration & Conciliation Banking & Finance Bankruptcy Business & Industry Constitutional Law Contract Act Corporate Law Criminal Law Cyber Law General Practice Information Technology Litigation Others Property Law Real Estate Securities Law Taxation Trade & Malpractices Will And Trust
- Lawyer Search
- Lawyer Profile
- Appointment
Advocate
Krishna D
Personal Meeting
- Duration: 30 Minutes
- 1.00 /-
Telephonic Consultation
- Duration: 30 Minutes
- 1.00 /-
Video Conference
- Duration: 30 Minutes
- 1.00 /-
Appointment Details
Lawyer
Schedule Type
Start Time
End Time