Bar Council ID
D/4658/2019
- Lawyer Search
- Lawyer Profile
Advocate Krishna D
Experience: 1 Years
New Delhi, Delhi
Advocate Krishna D
Updating
City Of Residence
New Delhi
Court Of Practice
- Delhi High Court
- Supreme Court Of India
Area Of Expertise
- Arbitration & Conciliation
- Banking & Finance
- Bankruptcy
- Business & Industry
- Constitutional Law
- Contract Act
- Corporate Law
- Criminal Law
- Cyber Law
- General Practice
- Information Technology
- Litigation
- Others
- Property Law
- Real Estate
- Securities Law
- Taxation
- Trade & Malpractices
- Will And Trust
Langauges
- Hindi
- English
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