• Experience
    23 Years

  • Practicing
    Central Administrative Tribunal Principal Bench, New Delhi Consumer Forum North, Tis Hazari Consumer Forum West, Janakpuri Delhi High Court District Court Ghaziabad District Court Gurgaon District Court Patiala House District Court Tis Hazari
  • Shyam Sunder

  • User Ratings (0)

  • Expertise
    Arbitration & Conciliation Cheque Bounce Civil Law Commercial Law Consumer Protection Contract Act Divorce & Alimony Education Family Law Labour Law Landlord And Tenancy Law Motor Vehicle Acts & Rules R.T.I (Right To Information) Railways Act & Claim Real Estate Will And Trust

Advocate
Shyam Sunder Gangwar

Personal Meeting

  • Duration: 30 Minutes
  • 5100.00 /-

Telephonic Consultation

  • Duration: 30 Minutes
  • 2500.00 /-

Video Conference

  • Duration: 30 Minutes
  • 3100.00 /-


Appointment Details


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