Bar Council ID
D/279/1996(R)
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Advocate Shyam Sunder Gangwar
Experience: 23 Years
New Delhi, Delhi
Advocate Shyam Sunder Gangwar
• More than 23 years of experience in handling litigation and non-litigation matters pertaining to Civil, Commercial, Corporate, Real Estate, Labour Laws, Recovery Suits, complaints under section 138 of Negotiable Instrument Act, Consumer Matters, Family Law, Arbitration & Conciliation • Experienced in handling various mergers & acquisitions, joint ventures, restructuring and incorporation issues, real estate and infrastructure matters, IPR issues and drafting legal documents and agreements • Adept in analyzing/ interpreting legal provisions and providing pertinent advice to the management to ensure compliance with legal provisions and avoid inadvertent violations and related penalties • Continuous learner and insatiable reader with ability to drive issues to their logical conclusions with effective application of legal prudence, research and due diligence.
City Of Residence
New Delhi
Court Of Practice
- Central Administrative Tribunal Principal Bench, New Delhi
- Consumer Forum North, Tis Hazari
- Consumer Forum West, Janakpuri
- Delhi High Court
- District Court Ghaziabad
- District Court Gurgaon
- District Court Patiala House
- District Court Tis Hazari
Area Of Expertise
- Arbitration & Conciliation
- Cheque Bounce
- Civil Law
- Commercial Law
- Consumer Protection
- Contract Act
- Divorce & Alimony
- Education
- Family Law
- Labour Law
- Landlord And Tenancy Law
- Motor Vehicle Acts & Rules
- R.T.I (Right To Information)
- Railways Act & Claim
- Real Estate
- Will And Trust
Langauges
- English
- Hindi
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