• Experience
    8 Years

  • Practicing
    Custom Excise & Service Tax Appellate Tribunal (CESTAT), Delhi Delhi High Court District Consumer Forums, Delhi District Court Faridabad Income Tax Appellate Tribunal (ITAT) Delhi National Consumer Disputes Redressal Commission Supreme Court Of India
  • (CA) Sumit

  • User Ratings (0)

  • Expertise
    Arbitration & Conciliation Bankruptcy Commercial Law Corporate Law Customs & Central Excise Litigation R.T.I (Right To Information) Securities Law Taxation
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Advocate
(CA) Sumit Kansal

Telephonic Consultation
  • Duration: 30 Minutes
  • 1000.00 /-

Video Conference

  • Duration: 30 Minutes
  • 1000.00 /-


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