Bar Council ID
D/6109/2017
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- Lawyer Profile
Advocate (CA) Sumit Kansal
Experience: 8 Years
New Delhi, Delhi
Advocate (CA) Sumit Kansal
B.Com(H) SRCC, Delhi ~ CA (First Attempt) ~ LL.B.- (Gold Medalist)
City Of Residence
New Delhi
Court Of Practice
- Custom Excise & Service Tax Appellate Tribunal (CESTAT), Delhi
- Delhi High Court
- District Consumer Forums, Delhi
- District Court Faridabad
- Income Tax Appellate Tribunal (ITAT) Delhi
- National Consumer Disputes Redressal Commission
- Supreme Court Of India
Area Of Expertise
- Arbitration & Conciliation
- Bankruptcy
- Commercial Law
- Corporate Law
- Customs & Central Excise
- Litigation
- R.T.I (Right To Information)
- Securities Law
- Taxation
Langauges
- English
- Hindi
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Telephonic Consultation
- Duration: 30 Minutes
- 1000.00 /-
- Book Appointment
Video Conference
- Duration: 30 Minutes
- 1000.00 /-
- Book Appointment
