• Experience
    2 Years

  • Practicing
    Delhi High Court District Court Dwarka District Court Faridabad District Court Gautambuddha Nagar District Court Karkardooma District Court Patiala House District Court Rohini District Court Saket District Court Tis Hazari Punjab and Haryana High Court Supreme Court Of India
  • Ravi Kant

  • User Ratings (0)

  • Expertise
    Cheque Bounce Criminal Law Divorce & Alimony Family Law General Practice Motor Vehicle Acts & Rules Property Law Recovery & Debt

Advocate
Ravi Kant Kaushal

Personal Meeting

  • Duration: 30 Minutes
  • 5000.00 /-

Video Conference

  • Duration: 30 Minutes
  • 3000.00 /-

Telephonic Consultation

  • Duration: 30 Minutes
  • 500.00 /-


Appointment Details


Lawyer
Schedule Type
Start Time
End Time