Bar Council ID
D/1405/2017
- Lawyer Search
- Lawyer Profile
Advocate Ravi Kant Kaushal
Experience: 2 Years
New Delhi, Delhi
Advocate Ravi Kant Kaushal
Practicing in all District Courts of Delhi, High Court of Delhi, High Court of Punjab and Haryana, District Court of Faridabad, Gautam Budh Nagar and Ghaziabad
City Of Residence
New Delhi
Court Of Practice
- Delhi High Court
- District Court Dwarka
- District Court Faridabad
- District Court Gautambuddha Nagar
- District Court Karkardooma
- District Court Patiala House
- District Court Rohini
- District Court Saket
- District Court Tis Hazari
- Punjab and Haryana High Court
- Supreme Court Of India
Area Of Expertise
- Cheque Bounce
- Criminal Law
- Divorce & Alimony
- Family Law
- General Practice
- Motor Vehicle Acts & Rules
- Property Law
- Recovery & Debt
Langauges
- English
- Hindi
Forum discussions by Advocate Ravi Kant (Recent 10)
No Answer(s) Found.
User Reviews (0) found
No review(s) Found.
User Recommendations (0) found
No recommendations(s) Found.
Personal Meeting
- Duration: 30 Minutes
- 5000.00 /-
- Book Appointment
Video Conference
- Duration: 30 Minutes
- 3000.00 /-
- Book Appointment
Detailed opinion by e-mail
- Duration: --
- 2000.00 /-
- Book Appointment
Telephonic Consultation
- Duration: 30 Minutes
- 500.00 /-
- Book Appointment
