• Experience
    21 Years

  • Practicing
    Supreme Court Of India
  • Anish Kumar

  • User Ratings (0)

  • Expertise
    Administrative Law Civil Law Constitutional Law Contract Act Criminal Law Divorce & Alimony Education Environmental & Forest Law Family Law Human Rights Intellectual Property Rights Labour Law Landlord And Tenancy Law Motor Vehicle Acts & Rules Property Law Real Estate Trade & Malpractices Water laws
  1.   
  2. Lawyer Search   
  3. Lawyer Profile   
  4. Appointment

Advocate
Anish Kumar Gupta

Personal Meeting
  • Duration: 30 Minutes
  • 25000.00 /-

Telephonic Consultation
  • Duration: 30 Minutes
  • 20000.00 /-

Video Conference

  • Duration: 30 Minutes
  • 20000.00 /-


Appointment Details

Lawyer
Schedule Type
Start Time
End Time