• Experience
    4 Years

  • Practicing
    Central Administrative Tribunal (CAT) Cuttack City Civil Court (Hyderabad) Custom Excise & Service Tax Appellate Tribunal (CESTAT), Delhi Debt Recovery Tribunal (DRT), Delhi Delhi High Court District Consumer Forums, Delhi Family Court, Delhi Intellectual Property Appellate Board (IPAB), Delhi Intellectual Property Appellate Board (IPAB), Delhi National Company Law Tribunal National Consumer Disputes Redressal Commission Supreme Court Of India
  • ADVOCATE

  • User Ratings (0)

  • Expertise
    Accident & Injuries Administrative Law Alternative Dispute Resolution Arbitration & Conciliation Banking & Finance Bankruptcy Cheque Bounce Child Custody Civil Law Constitutional Law Consumer Protection Contract Act Criminal Law Customs & Central Excise Divorce & Alimony Education Family Law Food & Drug Law Information Technology Intellectual Property Rights Labour Law Landlord And Tenancy Law R.T.I (Right To Information) Recovery & Debt Taxation Will And Trust
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Advocate
ADVOCATE AJAY HK MADHUKAR

Personal Meeting
  • Duration: 30 Minutes
  • 1500.00 /-

Telephonic Consultation
  • Duration: 30 Minutes
  • 1000.00 /-

Video Conference

  • Duration: 30 Minutes
  • 1200.00 /-


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