Bar Council ID
D/2093/2019
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Advocate ADVOCATE AJAY HK MADHUKAR
Experience: 4 Years
Delhi, Delhi
Advocate ADVOCATE AJAY HK MADHUKAR
Worked with rohini delhi district court bar president Associates with SLH & A law firm Associates with Super court ADV AOR Punit vinay Independent practice in delhi high court supreme court of india & in all over delhi ncr district n High courts
City Of Residence
Delhi
Court Of Practice
- Central Administrative Tribunal (CAT) Cuttack
- City Civil Court (Hyderabad)
- Custom Excise & Service Tax Appellate Tribunal (CESTAT), Delhi
- Debt Recovery Tribunal (DRT), Delhi
- Delhi High Court
- District Consumer Forums, Delhi
- Family Court, Delhi
- Intellectual Property Appellate Board (IPAB), Delhi
- Intellectual Property Appellate Board (IPAB), Delhi
- National Company Law Tribunal
- National Consumer Disputes Redressal Commission
- Supreme Court Of India
Area Of Expertise
- Accident & Injuries
- Administrative Law
- Alternative Dispute Resolution
- Arbitration & Conciliation
- Banking & Finance
- Bankruptcy
- Cheque Bounce
- Child Custody
- Civil Law
- Constitutional Law
- Consumer Protection
- Contract Act
- Criminal Law
- Customs & Central Excise
- Divorce & Alimony
- Education
- Family Law
- Food & Drug Law
- Information Technology
- Intellectual Property Rights
- Labour Law
- Landlord And Tenancy Law
- R.T.I (Right To Information)
- Recovery & Debt
- Taxation
- Will And Trust
Langauges
- English
- Hindi
- Punjabi
- Sanskrit
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