• Experience
    15 Years

  • Practicing
    Punjab and Haryana High Court
  • Dheeraj

  • User Ratings (0)

  • Expertise
    Accident & Injuries Cheque Bounce Civil Law Criminal Law Divorce & Alimony Family Law Landlord And Tenancy Law Litigation Property Law Recovery & Debt

Advocate
Dheeraj Jindal

Personal Meeting

  • Duration: 30 Minutes
  • 5000.00 /-

Telephonic Consultation

  • Duration: 30 Minutes
  • 3500.00 /-

Video Conference

  • Duration: 30 Minutes
  • 3700.00 /-


Appointment Details


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