Bar Council ID
P/1586/2006
- Lawyer Search
- Lawyer Profile
Advocate Dheeraj Jindal
Experience: 15 Years
Faridkot, Punjab
Advocate Dheeraj Jindal
Fifteen years of experience.
City Of Residence
Faridkot
Court Of Practice
- Punjab and Haryana High Court
Area Of Expertise
- Accident & Injuries
- Cheque Bounce
- Civil Law
- Criminal Law
- Divorce & Alimony
- Family Law
- Landlord And Tenancy Law
- Litigation
- Property Law
- Recovery & Debt
Langauges
- Hindi
- Punjabi
- English
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