• Experience
    5 Years

  • Practicing
    Delhi High Court District Consumer Forums, Delhi District Court Faridabad Family Court, Delhi Punjab and Haryana High Court
  • Deependra Pati

  • User Ratings (0)

  • Expertise
    Accident & Injuries Cheque Bounce Child Custody Civil Law Consumer Protection Criminal Law Divorce & Alimony Family Law Labour Law Landlord And Tenancy Law Litigation Medical Malpractice Motor Vehicle Acts & Rules Property Law Recovery & Debt Will And Trust

Advocate
Deependra Pati Tiwari

Personal Meeting

  • Duration: 30 Minutes
  • 1100.00 /-

Telephonic Consultation

  • Duration: 30 Minutes
  • 1100.00 /-


Appointment Details


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