Bar Council ID
3779
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Advocate Deependra Pati Tiwari
Experience: 5 Years
Faridabad, Haryana
Advocate Deependra Pati Tiwari
Dealing in Civil, Criminal, Matrimonial, Labour Law, Company Law, Consumer Disputes & Other Legal Consultant We have team of lawyers/advocates who have specialized in handling: Divorce cases, Family disputes (IPC 498A), Maintenance u/s 125 Crpc, Child adoption, Property matters, Recovery matters, Cheque bounce, Civil matters, Consumer Cases, Criminal Cases (related IPC ,1860) Bail matters(Anticipatory bail, Regular bail) & Registration of property, Will, Deed, Agreements etc & Providing legal services at District court Faridabad, District Court Palwal, Punjab & Haryana High Court, Delhi High Court, All district Courts in Delhi & Providing genuine advice to clients.
City Of Residence
Faridabad
Court Of Practice
- Delhi High Court
- District Consumer Forums, Delhi
- District Court Faridabad
- Family Court, Delhi
- Punjab and Haryana High Court
Area Of Expertise
- Accident & Injuries
- Cheque Bounce
- Child Custody
- Civil Law
- Consumer Protection
- Criminal Law
- Divorce & Alimony
- Family Law
- Labour Law
- Landlord And Tenancy Law
- Litigation
- Medical Malpractice
- Motor Vehicle Acts & Rules
- Property Law
- Recovery & Debt
- Will And Trust
Langauges
- English
- Hindi
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Personal Meeting
- Duration: 30 Minutes
- 1100.00 /-
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Telephonic Consultation
- Duration: 30 Minutes
- 1100.00 /-
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Detailed opinion by e-mail
- Duration: --
- 750.00 /-
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