• Experience
    6 Years

  • Practicing
    District Court Dwarka District Court Faridabad District Court Gurgaon District Court Saket District Court Tis Hazari
  • Deepak

  • User Ratings (0)

  • Expertise
    Arbitration & Conciliation Cheque Bounce Civil Law Consumer Protection Contract Act Divorce & Alimony Family Law General Practice Information Technology Labour Law Litigation Others R.T.I (Right To Information) Recovery & Debt

Advocate
Deepak Verma

Personal Meeting

  • Duration: 30 Minutes
  • 3100.00 /-

Telephonic Consultation

  • Duration: 30 Minutes
  • 2100.00 /-

Video Conference

  • Duration: 30 Minutes
  • 2500.00 /-


Appointment Details


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