Experience
13 Years-
Practicing
Central Administrative Tribunal (CAT) Chandigarh Consumer Commission Debt Recovery Tribunal (DRT), Chandigarh District Court, Chandigarh Punjab and Haryana High Court -
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Expertise
Accident & Injuries Administrative Law Arbitration & Conciliation Banking & Finance Bankruptcy Cheque Bounce Civil Law Commercial Law Constitutional Law Consumer Protection Contract Act Corporate Law Criminal Law Education Family Law General Practice Labour Law Landlord And Tenancy Law Litigation Motor Vehicle Acts & Rules Property Law Railways Act & Claim Real Estate Recovery & Debt Will And Trust
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Advocate
Saurabh Garg
Personal Meeting
- Duration: 30 Minutes
- 8000.00 /-
Telephonic Consultation
- Duration: 30 Minutes
- 3000.00 /-
Video Conference
- Duration: 30 Minutes
- 5000.00 /-
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