Bar Council ID
P/790/2006
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- Lawyer Profile
Advocate Saurabh Garg
Experience: 13 Years
Chandigarh, Chandigarh
Advocate Saurabh Garg
to
City Of Residence
Chandigarh
Court Of Practice
- Central Administrative Tribunal (CAT) Chandigarh
- Consumer Commission
- Debt Recovery Tribunal (DRT), Chandigarh
- District Court, Chandigarh
- Punjab and Haryana High Court
Area Of Expertise
- Accident & Injuries
- Administrative Law
- Arbitration & Conciliation
- Banking & Finance
- Bankruptcy
- Cheque Bounce
- Civil Law
- Commercial Law
- Constitutional Law
- Consumer Protection
- Contract Act
- Corporate Law
- Criminal Law
- Education
- Family Law
- General Practice
- Labour Law
- Landlord And Tenancy Law
- Litigation
- Motor Vehicle Acts & Rules
- Property Law
- Railways Act & Claim
- Real Estate
- Recovery & Debt
- Will And Trust
Langauges
- English
- Hindi
- Punjabi
- Sanskrit
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